Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(1) in The Orissa Factories Rules, 1950 (1)The following [manufacturing processes or operations] [Substituted vide Orissa Gazette Extraordinary. No. 1089/29.7.1987-SRO No. 501/87/22.7.1987.] when carried on in any factory are declared to be dangerous operations under Section 87-
