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Gujarat High Court

Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 15 October, 2020

Author: Biren Vaishnav

Bench: Biren Vaishnav

             C/IAAP/52/2020                                 ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/PETN. UNDER ARBITRATION ACT NO. 52 of 2020

==========================================================
           HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
                              Versus
            HINDUSTAN OIL EXPLORATION COMPANY LIMITED
==========================================================
Appearance:
MR MIHIR THAKORE, SENIOR COUNSEL WITH MR MANAN K
PANERI(7959) for the Petitioner(s) No. 1
MR KAMAL TRIVEDI, SENIOR COUNSEL WITH MR AJAY MEHTA WITH
MR ANMOL A MEHTA(8390) for the Respondent(s) No. 1
==========================================================

  CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                               Date : 15/10/2020

                                ORAL ORDER

Arguments concluded. Judgement reserved.

(BIREN VAISHNAV, J) Divya / DRASHTI K. SHUKLA Page 1 of 1 Downloaded on : Fri Oct 16 04:33:07 IST 2020