Gujarat High Court
Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 15 October, 2020
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/IAAP/52/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 52 of 2020
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HARDY EXPLORATION AND PRODUCTION (INDIA) INC.
Versus
HINDUSTAN OIL EXPLORATION COMPANY LIMITED
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Appearance:
MR MIHIR THAKORE, SENIOR COUNSEL WITH MR MANAN K
PANERI(7959) for the Petitioner(s) No. 1
MR KAMAL TRIVEDI, SENIOR COUNSEL WITH MR AJAY MEHTA WITH
MR ANMOL A MEHTA(8390) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 15/10/2020
ORAL ORDER
Arguments concluded. Judgement reserved.
(BIREN VAISHNAV, J) Divya / DRASHTI K. SHUKLA Page 1 of 1 Downloaded on : Fri Oct 16 04:33:07 IST 2020