Bombay High Court
The New India Assurance Co. Ltd vs Smt. Sulekhadevi Anil Verma And Ors on 6 September, 2018
50 AO 417 OF 2017.odt
vks
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.539 OF 2017
IN
APPEAL FROM ORDER NO.417 OF 2017
Jindal Rolling Mills Ltd ... Appellant
V/s.
Shree Siddhivinayak Ispat
Pvt. Ltd ... Respondent
Mr. Yakshav Chheda, for the appellant.
Mr. Amol Wagh i/by Sagar Kasar, for respondent
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 6 th SEPTEMBER, 2018. P.C. :
1] Stand over to 25th October, 2018.
2] Ad-interim relief is extended till next date.
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