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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3)(b) in Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016

(b)claims an interest in a disclaimed property or is under a liability not discharged in respect of a disclaimed property.