Delhi High Court - Orders
Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 1 August, 2024
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9851/2023
SMT MEWA DEVI .....Petitioner
Through: Ms. Ruchi Khurana and Ms. Sakshi
Kumari, Advocates.
versus
COMMITTEE GOLDEN FOREST INDIA
LTD AND ORS .....Respondents
Through: Mr. Harpawan Kumar Arora and Ms.
Shaiffy Arora, Advocates for R1.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 01.08.2024
List on 02.09.2024.
SHALINDER KAUR, J
AUGUST 1, 2024/jg
This is a digitally signed order.
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