Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Karnataka - Subsection Section 70(1) in Karnataka Rent Act, 1999 (1)The Karnatka Rent Control Act, 1961 (Karnataka Act 22 of 1961) is hereby repealed.
