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[Cites 0, Cited by 0] [Section 46C] [Entire Act]

State of Odisha - Subsection

Section 46C(4) in The Orissa Grama Panchayats Election Rules, 1965

(4)The Presiding Officer shall thereafter fix the paper seal so signed in the space meant for the purpose in the control unit of the voting machine and shall secure and seal the same.