Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114A(11)] [Section 114A] [Entire Act]

State of West Bengal - Subsection

Section 114A(11)(b) in The West Bengal Panchayat Act, 1973

(b)who has carried out any work in compliance of the notice,