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State of Tamilnadu - Section

Section 5 in Management and Preservation of Properties of Religious Institutions Rules

5. Estimate of works.

- The estimate of work shall consist of (a) a report, (b) a specification, (c) detailed statement of measurements and quantities, (d) data sheet of rates, wherever necessary, and (e) an abstract showing estimated cost of each item. In the case of all works of importance, the estimate should be accompanied also by a plan showing the design.