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State of Rajasthan - Section

Section 5 in The Rajasthan Finance Act, 1961

5. Amendment of Section 5, Rajasthan Act 29 of 1954.

- In the second proviso to Section 5 of the Rajasthan Sales Tax Act, 1954 (Rajasthan Act 29 of 1954) hereinafter referred to as the Sales Tax Act, for the figure "7" the figure "10" shall be substituted.