Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(ii) in The Rajasthan Co-Operative Service Rules, 1954 (ii)that if two or more persons are appointed to the Service in the same year a person appointed by promotion shall be senior to a person appointed by direct recruitment;
