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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4)(ix) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

(ix)Expenditure on electricity. - The expenses on electricity utilized in an administrative building and in laboratories for operating equipments excluding the expenses on electricity utilized in hostel, staff quarters and mess will be considered.