Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(9)(b) in Indian Stamp Act, 1899

(b)includes a Deputy Commission and any officer whom the [State Government] [ Substituted for the words 'Collecting Government' by the Adaptation of Laws Order, 1950, First Schedule.] may, by notification in the Official Gazette, appoint in this behalf;