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Bombay High Court

The Secretary Hyderabad Sind National ... vs Bharat H. Mehta And 14 Ors on 26 February, 2019

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 26th February, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :

63 NMWL/774/2018 ) Ms. Alka Mungekar I/b. Gobindram RPWL/97/2018 ) Talreja and Associates, Advocate for WP/1050/2001 ) Applicants.

) ) P.C. : Applicants and/or their Advocate to ) remove office objections on the Notice ) of Motion and get the same numbered ) and registered on or before 26.03.2019, ) failing Notice of Motion to stand ) rejected for non-removal of office ) objection under O.S.Rule 986.

64 NMWL/776/2018 ) None present.

PIL/40/2007 ) ) P.C. : Applicants and/or their Advocate to ) remove office objections on the Notice ) of Motion and get the same numbered ) and registered on or before 19.03.2019, ) failing Notice of Motion to stand ) rejected for non-removal of office ) objection under O.S.Rule 986.

65 CHSWL/508/2018 ) None present.

WPL/4071/2018 ) ) P.C. : Applicants and/or their Advocate to 66 CHSWL/509/2018 ) remove office objections on the WPL/4071/2018 ) Chamber Summons and get the same ) numbered and registered on or before 67 CHSWL/510/2018 ) 19.03.2019, failing Chamber Summons RPWL/91/2018 ) to stand rejected for non-removal of WP/1434/2000 ) office objection under O.S.Rule 986.

) 68 CHSWL/528/2018 ) WP/2364/2015 ) Date : 26.02.2019 Prothonotary & Senior Master ::: Uploaded on - 01/03/2019 ::: Downloaded on - 21/03/2019 20:24:55 :::