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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Sikkim - Subsection

Section 79(2) in Sikkim Co-Operative Societies Act, 1978

(2)An order passed under sub-section (1) shall be communicated by registered post to the president of the society and to the federal society, if any, and to the State Co-operative Bank, of which the society was a member.