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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3)(e) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(e)The Labour Officer (Social Security Scheme) of the respective district shall, after due verification, sanction the compensation to the claimant.]