Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar Block Minority Welfare Officers Cadre Rules, 2018 1. Short title, extent and commencement. - (i) These rules may be called the Bihar Block Minority Welfare Officers Cadre Rules, 2018.(ii)It shall extend to whole of the state of Bihar.(iii)It shall come into force at once.
