Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Gujarat - Section Section 52 in The Gujarat University Act, 1949 52. [ [Section 52 deleted by Gujarat 1 of 1988, dated 6th January, 1988.] * * *]
