Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130] [Entire Act]

NCT Delhi - Subsection

Section 130(b) in The Delhi Land Reforms Rules, 1954

(b)if it is other movable property, appoint one or more caretakers.