Section 26(2)(b) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(b)the powers of a civil court that may be exercised by the competent authority and the Appellate Tribunal under clause (f) of section 15;

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