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[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

State of Karnataka - Subsection

Section 109(3)(b) in Karnataka Education Act, 1983

(b)the Commissioner of Public Instruction, the Director of Collegiate Education, the Director of Technical Education, the Director of Medical Education, the Director of Adult Education, the Director of Vocational Education, the Director of Youth Services, the Director of Social Welfare, the Director of Women and Children Welfare, the Director of Backward Classes and Minorities, the Director of Agriculture;