Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(n) in Nagar Nigam Gaya Plastic Waste Management Bye-laws, 2018

(n)"plastic waste" means any plastic discarded after use or after its intended use is over;