Section 26(1)(d) in The Right to Information Act, 2005

[Cites 0, Cited by 1] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(d) in The Right to Information Act, 2005

(d)train Central Public Information Officers or State Public Information Officers, as the case may be, of public authorities and produce relevant training materials for use by the public authorities themselves.

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Union of India - Subsection

Section 26(1)(d) in The Right to Information Act, 2005