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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(i) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(i)The Headmaster of the school into which a pupil seeks admission shall not apply for a certificate to the Headmaster of the school which such pupil is leaving but shall leave it to the parent or guardian of the pupil to apply for such certificate.