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[Cites 0, Cited by 0] [Section 988] [Entire Act]

Bengal Presidency - Subsection

Section 988(b) in Police Regulations, Bengal , 1943

(b)The demand for practice and service ammunition shall be shown separately; one description of ammunition shall not be indented for in lieu of the other. This precaution is very necessary, as practice ammunition should cover all expenditure and service ammunition should never be deficient.