Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48C] [Entire Act]

State of Gujarat - Subsection

Section 48C(2) in The Saurashtra University Act, 1965

(2)The Syndicate shall cause every autonomous college to be inspected from time to time by one or more competent persons authorised by it in this behalf.