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Calcutta High Court (Appellete Side)

11610W/2006 on 29 November, 2011

Author: Tapen Sen

Bench: Tapen Sen

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11.2011                  W.P. No. 11610 (W) of 2006

                         Mr. Golam Mastafa
                               .. For the Petitioner

                         Mr. Jaydip Kar,
                         Ms. Sarmila Das,
                         Ms. Nairita Datta Chowdhdury
                                .. For the Respondents

This case has been listed at the instance of Mr. Golam Mastafa, learned Counsel for the Petitioner with a prayer for fixing an early date for hearing.

Mr. Jaydip Kar, learned Counsel appearing for the Respondents files Affidavit-in- Opposition. The same is taken on record.

Mr. Golam Mastafa, learned Counsel for the Petitioner files Affidavit-in-Reply, which is also taken on record.

Let the matter be listed for hearing in the first week of January, 2012.

( Tapen Sen, J. )