Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(vi) in Tamil Nadu Pawn Brokers Act, 1943

(vi)in sub-section (2) of the same section, the words, brackets and figures "or if a pawn-broker fails to deliver to the pawner, a copy of the entries as required by sub-section (2) of section 4" shall omitted;