Section 7(1) in Uttarakhand Medical Service Selection Board Act, 2015
(1)The Chairman shall be incharge of the administration of the Board and shall have the power to-(a)Constitute Committees or sub-committees from amongst the Member with or without one of more non-member;(b)allocate to Member, committees and sub-committees such work as is not specifically allocated by this Act or rules or regulation made there under;(c)co-ordinate the working of the Board and its Member;(d)grant leave to and approve the tour programmes of Member and officers of the Board;
