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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Neha Srivastava on 16 July, 2019

Bench: S.A. Bobde, R. Subhash Reddy, B.R. Gavai

                                                  1

                   ITEM NO.6, 6.1-6.4           COURT NO.2                 SECTION XI

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

                   Petition for Special Leave to Appeal (C)    No.    22646/2016

                   (Arising out of impugned final judgment and order dated
                   23-12-2015 in SAD No. 863/2015 passed by the High Court Of
                   Judicature At Allahabad)

                   THE STATE OF UTTAR PRADESH & ANR.                     Petitioner(s)

                                                      VERSUS

                   NEHA SRIVASTAVA                                       Respondent(s)
                   (IA No. 94116/2018 - INTERVENTION APPLICATION
                   IA No. 94102/2018 - INTERVENTION APPLICATION
                   IA No. 92133/2018 - INTERVENTION APPLICATION
                   IA No. 43464/2018 - INTERVENTION/IMPLEADMENT)
                   WITH
                   SLP(C) No. 33095/2016 (XI)

                   SLP(C) No. 17638-17639/2018 (XVI)
                   (IA No. 100918/2018 - INTERVENTION/IMPLEADMENT)

                   SLP(C) No. 17654/2018 (XVI)
                   (IA No. 103920/2018 - CLARIFICATION/DIRECTION
                   IA No. 76304/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
                   JUDGMENT,IA No. 92753/2018 - INTERVENTION/IMPLEADMENT,
                   IA No. 154510/2018 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES)

                   SLP(C) No. 17563/2018 (XVI)
                   (IA No. 92728/2018 - INTERVENTION/IMPLEADMENT)

                   Date : 16-07-2019 These matters were called on
                                        for hearing today.
                   CORAM :
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE R. SUBHASH REDDY
                            HON'BLE MR. JUSTICE B.R. GAVAI

                   For Petitioner(s)    Mr. Vinod Diwakar, AAG
                                        Mrs. Swarupama Chaturvedi, AOR
                                        Ms. Aparna Trivedi, Adv.
Signature Not Verified
                                        Mr. Mukesh Kumar, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.16
17:04:30 IST
Reason:                                 Mr.   Kalyan Bandopadhyay, Sr. Adv.
                                        Mr.   Kunal Chatterji, AOR
                                        Ms.   Maitrayee Banerjee, Adv.
                                        Ms.   Saurav Gupta, Adv.
                              2


For Respondent(s)   Mr. Rauf Rahim, AOR

                    Dr.   Vinod Kumar Tewari, AOR
                    Mr.   Pankaj Kumar Singh, Adv.
                    Mr.   Manindra Dubey, Adv.
                    Mr.   Vivek Tiwari, Adv.
                    Ms.   Priyanka Dubey, Adv.

                    Mr. Zoheb Hossain, AOR
                    Mr. Vivek Gurnani, Adv.

                    Mr.   Shiv Shankar Banerjee, adv.
                    Mr.   Madhurima Ghosh, Adv.
                    Ms.   Kumari Rashmi, Adv.
                    Ms.   Rashi Rani, Adv.
                    Mr.   Vipin Kumar Jai, AOR

                    Mr.   Ravi Shankar Kumar, Adv.
                    Mr.   Jamshed Bey, Adv.
                    Mr.   Rajat Ranjan, Adv.
                    Mr.   Nitin Kumar Thakur, AOR

                    Mr.   Yatish Mohan, Adv.
                    Ms.   Vinita Y. Mohan, Adv.
                    Ms.   Achintya Tiwari, Adv.
                    Mr.   E.C. Vidya Sagar, AOR

                    Mr. M.M. Singh, Adv.
                    Mr. Rameshwar Prasad Goyal, AOR

                    Mr. A. Banerjee, Adv.
                    Mr. Abu Sohel, Adv.
                    Mr. Anindo Mukherjee, Adv.
                    Mrs. Sarla Chandra, AOR

    UPON hearing the counsel the Court made the following
                          O R D E R

As requested, list the matter on 23.07.2019.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR