Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Neha Srivastava on 16 July, 2019
Bench: S.A. Bobde, R. Subhash Reddy, B.R. Gavai
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ITEM NO.6, 6.1-6.4 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 22646/2016
(Arising out of impugned final judgment and order dated
23-12-2015 in SAD No. 863/2015 passed by the High Court Of
Judicature At Allahabad)
THE STATE OF UTTAR PRADESH & ANR. Petitioner(s)
VERSUS
NEHA SRIVASTAVA Respondent(s)
(IA No. 94116/2018 - INTERVENTION APPLICATION
IA No. 94102/2018 - INTERVENTION APPLICATION
IA No. 92133/2018 - INTERVENTION APPLICATION
IA No. 43464/2018 - INTERVENTION/IMPLEADMENT)
WITH
SLP(C) No. 33095/2016 (XI)
SLP(C) No. 17638-17639/2018 (XVI)
(IA No. 100918/2018 - INTERVENTION/IMPLEADMENT)
SLP(C) No. 17654/2018 (XVI)
(IA No. 103920/2018 - CLARIFICATION/DIRECTION
IA No. 76304/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT,IA No. 92753/2018 - INTERVENTION/IMPLEADMENT,
IA No. 154510/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 17563/2018 (XVI)
(IA No. 92728/2018 - INTERVENTION/IMPLEADMENT)
Date : 16-07-2019 These matters were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Vinod Diwakar, AAG
Mrs. Swarupama Chaturvedi, AOR
Ms. Aparna Trivedi, Adv.
Signature Not Verified
Mr. Mukesh Kumar, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.16
17:04:30 IST
Reason: Mr. Kalyan Bandopadhyay, Sr. Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Ms. Saurav Gupta, Adv.
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For Respondent(s) Mr. Rauf Rahim, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Pankaj Kumar Singh, Adv.
Mr. Manindra Dubey, Adv.
Mr. Vivek Tiwari, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Zoheb Hossain, AOR
Mr. Vivek Gurnani, Adv.
Mr. Shiv Shankar Banerjee, adv.
Mr. Madhurima Ghosh, Adv.
Ms. Kumari Rashmi, Adv.
Ms. Rashi Rani, Adv.
Mr. Vipin Kumar Jai, AOR
Mr. Ravi Shankar Kumar, Adv.
Mr. Jamshed Bey, Adv.
Mr. Rajat Ranjan, Adv.
Mr. Nitin Kumar Thakur, AOR
Mr. Yatish Mohan, Adv.
Ms. Vinita Y. Mohan, Adv.
Ms. Achintya Tiwari, Adv.
Mr. E.C. Vidya Sagar, AOR
Mr. M.M. Singh, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. A. Banerjee, Adv.
Mr. Abu Sohel, Adv.
Mr. Anindo Mukherjee, Adv.
Mrs. Sarla Chandra, AOR
UPON hearing the counsel the Court made the following
O R D E R
As requested, list the matter on 23.07.2019.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR