Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24E] [Entire Act]

State of Odisha - Subsection

Section 24E(1) in The Orissa Agricultural Produce Markets Rules, 1958

(1)The Director on receipt of the application shall evaluate the Project Report submitted by the applicant and may, in consultation with experts/subject matter specialists, suggest such measures as deemed necessary for improving the efficiency of the proposed markets and submit his report with specific recommendations within 30 days to the Government for consideration.