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Supreme Court - Daily Orders

Ashokji Chanduji Thakor vs Principal Commissioner Of Income Tax-3 on 26 July, 2021

Bench: Rohinton Fali Nariman, Hrishikesh Roy

     ITEM NO.15                     Court 2 (Video Conferencing)                   SECTION III

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15019/2021

     (Arising out of impugned final judgment and order dated 27-06-2018
     in TA No. 710/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     ASHOKJI CHANDUJI THAKOR                                                   Petitioner(s)

                                                        VERSUS

     PRINCIPAL                  COMMISSIONER     OF   INCOME TAX-3             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.82897/2021-CONDONATION OF DELAY
     IN FILING and IA No.82898/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 26-07-2021 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                               HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)                    Mr. Mukul Rohatgi, Sr. Adv.
                                          Mr. Tushar Hemani, Sr. Adv.
                                          Mr. Parth Bhatt, Adv.
                                          Ms. Aastha Mehta, Adv.
                                          Ms. Vishakha, Adv.
                                          Khyati Bhatt, Adv
                                          Mr. Atul Kumar, AOR
     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The Special Leave Petition is dismissed on the ground of delay.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.07.26 16:17:55 IST Reason: