Supreme Court - Daily Orders
Ashokji Chanduji Thakor vs Principal Commissioner Of Income Tax-3 on 26 July, 2021
Bench: Rohinton Fali Nariman, Hrishikesh Roy
ITEM NO.15 Court 2 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15019/2021
(Arising out of impugned final judgment and order dated 27-06-2018
in TA No. 710/2018 passed by the High Court Of Gujarat At
Ahmedabad)
ASHOKJI CHANDUJI THAKOR Petitioner(s)
VERSUS
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Respondent(s)
(FOR ADMISSION and I.R. and IA No.82897/2021-CONDONATION OF DELAY
IN FILING and IA No.82898/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 26-07-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Tushar Hemani, Sr. Adv.
Mr. Parth Bhatt, Adv.
Ms. Aastha Mehta, Adv.
Ms. Vishakha, Adv.
Khyati Bhatt, Adv
Mr. Atul Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.07.26 16:17:55 IST Reason: