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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(4)(b) in Kerala Fish Seed Act, 2014

(b)if he seizes the stock of the fish seed, he shall, as soon as may be, inform the Adjudicating Officer and take its order as to the custody thereof;