Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act] State of Assam - Subsection Section 9(7)(vi) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000 (vi)Those who are in receipt of Scholarship/stipend under any other scheme shall not be eligible for assistance under this item.