Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(iii) in Maharashtra Court-fees Act. (iii)In suits for moveable property other than money, where the subject matter has a market-value according to such value at the date of presenting the plaint;
