Madhya Pradesh High Court
Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 21 September, 2024
Author: Pranay Verma
Bench: Pranay Verma
1 WP-29124-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 29124 of 2023 (NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 21-09-2024 Shri Shashwat Seth, Advocate for the petitioner.
Shri Anirudh Malpani, Government Advocate for the State.
The amendment as was directed by order dated 03.09.2024 has been carried out by learned counsel for the petitioner. The objection as regards default in amendment raised by the Office is hence overruled.
List for admission in the next week.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 21-09-2024 17:39:33