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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(1)The Collector shall, under these rules or directions issued by the Government, advise the Panchayat for appointment on compassionate ground of any person eligible for employment on the post of "Samvida Shala Shikshak" and the Panchayat shall employ such person. No eligibility examination shall be required for Compassionate Appointment under Rule 8.