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State of Uttar Pradesh - Section

Section 6 in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

6. Preparation of A.D.(O) Form No. 3.

- The Ziledar shall prepare A. D. (O) Form No. 3 on the basis of A. D.(O) Form No. 2 and shall enter only the Khasra numbers to be included in the Osrabandi. The Khasra numbers shall be arranged in serial order pertaining to each village, thoks and landholders. At the end of the form there shall be an abstract statement of villages, thoks and the total must tally with those in A.D. (O) Form No. 2.