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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in The Jaipur Development Authority Act, 1982

(3)The Authority shall be deemed to be a local authority within the meaning of the term "local authority" as defined in the Rajasthan General Clauses Act, 1955 (Rajasthan Act No. 8 of 1955).