Allahabad High Court
Ashutosh Kumar Upadhyay & Others vs Vijay Kishore Anand & Others on 18 June, 2021
Bench: Ramesh Sinha, Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- SPECIAL APPEAL No. - 296 of 2020 Appellant :- Ashutosh Kumar Upadhyay & Others Respondent :- Vijay Kishore Anand & Others Counsel for Appellant :- Shobhit Mohan Shukla,Surya Narain Mishra Counsel for Respondent :- Gaurav Mehrotra along with Case :- SPECIAL APPEAL No. - 302 of 2020 Appellant :- Ramesh Chandra & Others Respondent :- State Of U.P. Thru. Prin. Secy. Transport Dept. Lko. & Ors. Counsel for Appellant :- Ram Nath Pandey,Dipesh Dwivedi,Shree Shashank Tripathi Counsel for Respondent :- C.S.C. along with Case :- SPECIAL APPEAL No. - 303 of 2020 Appellant :- Mahesh Kumar Verma & Anr. Respondent :- Vijay Kishore Anand & Ors. Counsel for Appellant :- Apoorva Tewari,Prashast Puri Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Hemant Kumar Mishra,Rajeiu Kumar Tripathi,Surya Narayan Mishra Hon'ble Ramesh Sinha,J.
Hon'ble Jaspreet Singh,J.
The Court has convened through Video Conferencing.
Heard Shri Jaideep Narain Mathur, learned Senior Advocate, assisted by Shri Shobhit Mohan Shukla, learned Counsel for the appellants in Special Appeal No. 296 of 2020, Sri Sandeep Dixit, learned Senior Advocate, assisted by Shri Dipesh Dwivedi, learned Counsel for the appellants in Special Appeal No. 302 of 2020, Sri Anil Tewari, learned Senior Advocate, assisted by Shri Apoorva Tewari, learned Counsel for the appellants in Special Appeal No. 303 of 2020, Sri H.P. Srivastava, learned Additional Chief Standing Counsel assisted by Sri Upendra Singh, learned Standing Counsel for the State in the above-captioned appeals and Sri Gaurav Mehrotra along with Sri Abhinav Singh and Ms. Maria Fatima, learned Counsel for the private respondents/writ petitioners in the above-captioned appeals.
Arguments concluded.
Judgment reserved.
(Jaspreet Singh, J.) (Ramesh Sinha, J.) Order Date :- 18.6.2021/Asheesh