Supreme Court - Daily Orders
Secretary Lucy Sequeira Trust vs Kailash Ramesh Tandel on 8 October, 2018
Bench: Uday Umesh Lalit, D.Y. Chandrachud
SLP(C) 28314/2017
ITEM NO.54 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 28314/2017
(Arising out of impugned final judgment and order dated 04-09-2017
in WP No. 4383/2017 passed by the High Court Of Judicature At
Bombay)
SECRETARY, LUCY SEQUEIRA TRUST & ANR. Petitioners
VERSUS
KAILASH RAMESH TANDEL & ORS. Respondents
(FOR ADMISSION and I.R.)
Date : 08-10-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
Mr. G. Prakash, AOR
Mr. Suresh Panicker, Adv.
Mrs. Priyanka Prakash, Adv.
Mr. Jishnu M.L., Adv.
Mrs. Beena Prakash, Adv.
For Respondents
Mr. Shekhar Jagtap, Adv.
Mr. Yatin M. Jagtap, Adv.
M/s. J. Shekhar & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed after two weeks to enable learned counsel for the petitioners to place on record a copy of the resolution dated 26.9.2014. The learned counsel may also annex copies of reports given Signature Not Verified Digitally signed by by the Committee members.
DEEPAK GUGLANI Date: 2018.10.08 17:32:35 IST Reason: (Deepak Guglani) (Suman Jain)
Court Master Court Master