Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Tamilnadu - Subsection Section 1A(3) in Tamil Nadu Irrigation Cess Act, 1865 (3)Nothing contained in this section shall affect the rights and liabilities of the landholder and the ryot inter se under any contract express or implied in regard to the payment of water-cess.
