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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(k) in The M.P. Foreign Liquor Rules, 1996

(k)[ Omitted.] [Omitted by Notification No. (4) B-1-35-2002-CTD-V, dated 2-3-2002.]