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Delhi High Court - Orders

The Commissioner Of Income Tax - ... vs Samsung Electronics Co. Ltd on 22 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~12, 13, 22 to 27
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          12
                          +     ITA 604/2019
                                THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                                TAXATION -3                            ..... Appellant
                                             Through: Mr. Sanjay Kumar, Adv.

                                                versus

                                SAMSUNG ELECTRONICS CO. LTD.                ..... Respondent
                                                Through:   Mr.Himanshu Sinha, Advocate with
                                                           Mr.Bhuwan Dhoopar, Advocate.
                          13
                          +     ITA 625/2019
                                THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                                TAXATION -3                            ..... Appellant
                                             Through: Mr. Sanjay Kumar, Adv.

                                                versus

                                SAMSUNG ELECTRONICS CO. LTD.                ..... Respondent
                                                Through:   Mr.Himanshu Sinha, Advocate with
                                                           Mr.Bhuwan Dhoopar, Advocate.

                          22
                          +     ITA 1029/2018
                                THE    PR.    COMMISSIONER      OF    INCOME        TAX        -
                                INTERNATIONAL TAXATION -3                 ..... Appellant
                                                Through: Mr. Sanjay Kumar, Adv.

                                                versus

                                SAMSUNG ELECTRONICS CO. LTD.                ..... Respondent
                                                Through:   Mr.Himanshu Sinha, Advocate with
                                                           Mr.Bhuwan Dhoopar, Advocate.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:23.04.2022
20:31:55
                           23
                          +    ITA 1058/2018
                               THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                               TAXATION -3                             ..... Appellant
                                             Through: Mr. Sanjay Kumar, Adv.

                                               versus

                               SAMSUNG ELECTRONICS CO. LTD.                ..... Respondent
                                               Through:   Mr.Himanshu Sinha, Advocate with
                                                          Mr.Bhuwan Dhoopar, Advocate.

                          24
                          +    ITA 1060/2018
                               THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                               TAXATION -3                             ..... Appellant
                                             Through: Mr. Sanjay Kumar, Adv.

                                               versus

                               SAMSUNG ELECTRONICS CO. LTD                 ..... Respondent
                                               Through:   Mr.Himanshu Sinha, Advocate with
                                                          Mr.Bhuwan Dhoopar, Advocate.

                          25
                          +    ITA 1065/2018
                               THE    PR.    COMMISSIONER      OF    INCOME        TAX        -
                               INTERNATIONAL TAXATION -3                 ..... Appellant
                                               Through: Mr. Sanjay Kumar, Adv.

                                               versus

                               SAMSUNG ELECTRONICS CO. LTD                 ..... Respondent
                                               Through:   Mr.Himanshu Sinha, Advocate with
                                                          Mr.Bhuwan Dhoopar, Advocate.




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:23.04.2022
20:31:55
                           26
                          +    ITA 1066/2018
                               THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                               TAXATION -3                             ..... Appellant
                                             Through: Mr. Sanjay Kumar, Adv.

                                                  versus

                               SAMSUNG ELECTRONICS CO. LTD.                     ..... Respondent
                                                  Through:     Mr.Himanshu Sinha, Advocate with
                                                               Mr.Bhuwan Dhoopar, Advocate.
                          27
                          +    ITA 1099/2018
                               THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                               TAXATION -3                             ..... Appellant
                                             Through: Mr. Sanjay Kumar, Adv.

                                                  versus

                               SAMSUNG ELECTRONICS CO. LTD.                     ..... Respondent
                                                  Through:     Mr.Himanshu Sinha, Advocate with
                                                               Mr.Bhuwan Dhoopar, Advocate.
                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                  ORDER

% 22.04.2022 At joint request, list on 6th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 22, 2022/rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.04.2022 20:31:55