Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Samsung Electronics Co. Ltd on 22 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~12, 13, 22 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
12
+ ITA 604/2019
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
13
+ ITA 625/2019
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
22
+ ITA 1029/2018
THE PR. COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:23.04.2022
20:31:55
23
+ ITA 1058/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
24
+ ITA 1060/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
25
+ ITA 1065/2018
THE PR. COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:23.04.2022
20:31:55
26
+ ITA 1066/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
27
+ ITA 1099/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
Through: Mr. Sanjay Kumar, Adv.
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Through: Mr.Himanshu Sinha, Advocate with
Mr.Bhuwan Dhoopar, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 22.04.2022 At joint request, list on 6th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 22, 2022/rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.04.2022 20:31:55