Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 197(2)] [Article 197] [Constitution] Constitution Subarticle Article 197(2)(a) in Constitution of India (a)the Bill is rejected by the Council; or(b) more than one month elapses from the date on which the Bill is laid before the Council withoutthe Bill being passed by it; or