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State of Rajasthan - Section

Section 55 in RSWC Employees Pension Regulations, 1990

55. Transfer to Pension fund by Corporation.

- The Corporation shall transfer its share of C.P.F. Contribution @10% (or as may be revised from time to time) on the "basic pay plus D.A." to the RSWC Pension Fund latest by 10th of succeeding month.The employer's share with interest except for those existing employees as on 1-1-1990 who have opted for continuing the CPF benefits shall be transferred to the RSWC Pension Fund and the employees share with interest shall be transferred to the RSWC GPF Fund.Rajasthan State Warehousing Corporation, JaipurForm 1(A)Option Form(Regulation No. 5 RSWC Pension Regulation)I ...... Designation .............. at present entitled to C.P.F. benefit under the R.S.W.C. (Employees P.F.) Regulations, 1962 hereby opt for the pension Benefits and to subscribe to the Employees General Provident Fund under the R.S.W.C. Employees Pension Regulations & G.P.F. Regulations, 1990.
1. C.P.F. A/c No. .....................
2. Name (In block letters) .....................
3. Father's/Husband's Name .....................
4. Occupation .....................
5. Sex .....................
6. Religion .....................
7. Permanent Address .....................
I declare that all particulars stated above are true to the best of my knowledge and belief. I also enclose herewith my application in the prescribed form for becoming a subscriber to the RSWC Employees General Provident Fund, 1990.
Place: Signature or left handthumbImpression of Person (Employee)
Date:
Encl.: As aboveCertified that above declaration has been signed by Shri/Shrimati/Kumari ........ (Designation) ............ (Section/Warehouse) ............ before me.
Place: Signature of the Warehouse Manager/Section Officeror other authorised Officer.
Date: Designation and Rubber Stamp.
Rajasthan State Warehousing Corporation, JaipurForm 1(B)(Regulation No. 5 RSWC Pension Regulation)I, ........ Designation............. at present member of C.P.F. with Account No. ........... want to continue in the present R.S.W.C. C.P.F. Scheme.
1. Name (In block letters) .....................
2. Father's/Husband's Name .....................
3. Occupation .....................
4. Sex .....................
5. Religion .....................
6. Permanent Address .....................
I declare that all particulars stated above are true to the best of my knowledge and belief.
Place: Signature or left handthumbImpression of (Employee)
Date:
Certified that above declaration has been signed by Shri/Shrimati/Kumari ....... (Designation) ............. (Section/Warehouse) ........... before me.
Place: Signature of the Warehouse Manager/Section Officeror other authorised Officer.
Date: Designation and Rubber Stamp.