Allahabad High Court
The State Of U.P. And Others vs Chandra Nath Trivedi on 12 July, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL No. - 1049 of 1998 Petitioner :- The State Of U.P. And Others Respondent :- Chandra Nath Trivedi Petitioner Counsel :- S.C. Respondent Counsel :- A. Tripathi,Shyam Narain Hon'ble Ferdino Inacio Rebello Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
On the request of the learned counsel for the appellant list on 27th July, 2010.
Order Date :- 12.7.2010 Sahu