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[Cites 0, Cited by 0] [Section 108(8)] [Section 108] [Entire Act]

State of Punjab - Subsection

Section 108(8)(f) in The Punjab State Election Commission Act, 1994

(f)revenue officers other than village revenue officers known as lambardars whose duty is to collect land revenue and who are remunerated by a share of, or commission on, the amount of land revenue collected by them but who do not discharge any police functions;