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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(b) in Cyberabad (Metropolitan Area) Police Act, 2004

(b)any penalty, forfeiture or punishment incurred in respect of any offences committed under the provisions of the [Telangana District Police Act, 1329 F. (Act X of 1329 F.)] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] or