Rajasthan High Court - Jaipur
State Of Raj And Ors vs Dr Suresh Chand Agrawal on 21 January, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Civil Special Appeal (Writ) No. 1333/2016
In
S. B. Civil Writ Petition No. 15/2015
State of Rajasthan & Another
----Appellants
Versus
Smt. Anita Kothari
----Respondent
Connected With D. B. Civil Special Appeal (Writ) No. 440/2017 In S. B. Civil Writ Petition No. 16410/2010 The State of Rajasthan & Others.
----Appellants Versus Dr. Suresh Chand Agrawal
----Respondent For Appellants : Mr. Avinash Choudhary Advocate on behalf of Dr. Vibhuti Bhushan Sharma, Additional Advocate General through Video Conferencing. For Respondents : None.
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 21/01/2021 Learned counsel for the appellants requests for an adjournment.
List after two weeks.
(MANOJ KUMAR VYAS),J (SABINA),J MANOJ NARWANI /103-104 (Downloaded on 25/01/2021 at 10:05:33 PM) Powered by TCPDF (www.tcpdf.org)