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Rajasthan High Court - Jaipur

State Of Raj And Ors vs Dr Suresh Chand Agrawal on 21 January, 2021

Bench: Sabina, Manoj Kumar Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D. B. Civil Special Appeal (Writ) No. 1333/2016
                                                                               In
                                                    S. B. Civil Writ Petition No. 15/2015

                                   State of Rajasthan & Another
                                                                                                         ----Appellants
                                                                           Versus
                                   Smt. Anita Kothari
                                                                                                        ----Respondent

Connected With D. B. Civil Special Appeal (Writ) No. 440/2017 In S. B. Civil Writ Petition No. 16410/2010 The State of Rajasthan & Others.

----Appellants Versus Dr. Suresh Chand Agrawal

----Respondent For Appellants : Mr. Avinash Choudhary Advocate on behalf of Dr. Vibhuti Bhushan Sharma, Additional Advocate General through Video Conferencing. For Respondents : None.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 21/01/2021 Learned counsel for the appellants requests for an adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J MANOJ NARWANI /103-104 (Downloaded on 25/01/2021 at 10:05:33 PM) Powered by TCPDF (www.tcpdf.org)